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Mohamad Hussain @ Hussain ... vs The State Of Bihar
2022 Latest Caselaw 2701 Patna

Citation : 2022 Latest Caselaw 2701 Patna
Judgement Date : 10 May, 2022

Patna High Court
Mohamad Hussain @ Hussain ... vs The State Of Bihar on 10 May, 2022
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.5368 of 2022
     ======================================================

Mohamad Hussain @ Hussain Mohammad S/o Bashir Bhai Resident of Ward No.19, Nai Masjid Ke Pas, Chhabre, Baran, Jhalwara, Rajasthan- 325220.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Department of Excise, Bihar, Patna.

2. The Director General of Police, Bihar at Patna.

3. The Collector/District Magistrate, at Buxar.

4. The Superintendent of Police, at Buxar.

5. The Officer In-charge of Vir Kuwar Singh Check Post at Buxar.

6. The Officer In-charge of Buxar Town Police Station, Buxar.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Ramakant Yadav, Advocate For the Respondent/s : Mr.Kumar Manish ( Sc 5 ) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 10-05-2022 Heard learned counsel for the parties.

Petitioner has prayed for following relief:- Patna High Court CWJC No.5368 of 2022 dt.10-05-2022

Learned counsel for the petitioner seeks permission

to withdraw this application.

Accordingly, this application is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) Sanjay/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          14.05.2022
Transmission Date       NA
 

 
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