Yakin Ali @ Yakeen Ali vs The State Of Bihar
2022 Latest Caselaw 2011 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.4460 of 2021
     ======================================================

Yakin Ali @ Yakeen Ali Son of Late Baiju Ali Resident of Village- Murli, P.O.- Bhawanipur, P.S.- Rangra, District- Bhagalpur.

... ... Petitioner/s Versus

1. The State of Bihar Through the Director General of Police, Police Department, Government of Bihar, Patna.

2. The Inspector General of Police (Budget/ Appeal/ Kalyan), Bihar, Patna.

3. The Director General of Police Bihar, Patna.

4. The Deputy Inspector General of Police Police Department, Government of Bihar, Patna.

5. The Superintendent of Police Bhagalpur, District- Bhagalpur.

6. The Superintendent of Police Naugachia, District- Bhagalpur.

7. Inspector of Police Naugachia, District- Bhagalpur.

8. Inspector of Police-cum- Prachari Prawar Naugachia, District- Bhagalpur.

9. The District Magistrate cum District Officer Bhagalpur.

10. The District Lok Sikayat Niwaran Officer Bhagalpur, District- Bhagalpur.

... ... Respondent/s ====================================================== Appearance :

     For the Petitioner/s   :      Mr.
     For the Respondent/s   :      Mr. M.N.H. Khan, SC-1

====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT Date : 04-04-2022

On 01.02.2022 following order was passed:

"The matter has been heard via video conferencing due to circumstances prevailing on account of the COVID-19 pandemic.

Due to technical glitch, the petitioner's counsel was not heard.

Petitioner has to apprise this Court delay and laches. He is hereby directed to apprise what is the date of final select list notified and whether is petitioner's name is reflected in the Patna High Court CWJC No.4460 of 2021 dt.04-04-2022

final select list or not?

Re-list this case on 15.02.2022."

Thereafter, matter was adjourned. On 15.02.2022,

there was no representation. Further on 04.03.2022 petitioner

sought for time. Today also there is no representation.

In the light of above circumstances, the present

petition stands dismissed for non-compliance of the order dated

01.02.2022.

(P. B. Bajanthri, J) rakhi/-

AFR/NAFR
CAV DATE
Uploading Date          08.04.2022
Transmission Date