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Navin Kumar Tiwary vs The State Of Bihar
2021 Latest Caselaw 4851 Patna

Citation : 2021 Latest Caselaw 4851 Patna
Judgement Date : 4 October, 2021

Patna High Court
Navin Kumar Tiwary vs The State Of Bihar on 4 October, 2021
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.17332 of 2021
     ======================================================

Navin Kumar Tiwary Son of Sri Ashok Kumar Tiwary, Resident of Village- Parmanpur, P.S.-Dawath, District-Rohtas, Bihar, Pin Code-802202.

... ... Petitioner/s Versus

1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.

2. The Principal Secretary, Education Department, Government of Bihar, Patna.

3. The Principal Secretary to the Governor, Governors Secretariat, Bihar, Raj Bhawan, Patna-800022.

4. The Officer on Special Duty (Judl.), Governor, Governors Secretariat, Bihar, Raj Bhawan, Patna-800022.

5. The Bihar State University Service Commission, 8th Floor, Bihar School Examination Board, Academic Bhawan, Budha Marg, Patna-800001 (Bihar) through its Chairman.

6. The Secretary, The Bihar State University Service Commission, 8th Floor, Bihar School Examination Board, Academic Bhawan, Budha Marg, Patna- 800001 (Bihar).

7. University of Delhi, North Campus, Delhi-110007, through the Registrar, Vishvavidalaya Marg, Faculty of Science, University Enclave, Civil Lines, Delhi 110007.

8. The Registrar, University of Delhi, Vishvavidalaya Marg, Faculty of Science, University Enclave, Civil Lines, Delhi 110007.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Praveen Kumar, Advocate For the Respondent/s : Ms..Smt. Shilpa Singh (GA-12) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE S. KUMAR)

Date : 04-10-2021

Learned counsel for the petitioner seeks permission Patna High Court CWJC No.17332 of 2021 dt.04-10-2021

to withdraw this application.

Permission is accorded.

This application is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) Rajiv/sujit-

AFR/NAFR                  NAFR
CAV DATE                  NA
Uploading Date
Transmission Date         NA
 

 
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