Citation : 2021 Latest Caselaw 1281 Patna
Judgement Date : 5 March, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6412 of 2020
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1. Sanjay Kumar Bharti Son of Late Jai Narayan Bharti, R/o Vill- Banpura, P.O. Chanchaura, P.S. Rasulpur, District- Saran, Posted as Primary School Banshi Chhapra- 2, Ekma , Saran Sanjay Kumar Bharti.
2. Rajesh Kumar Tiwari, Son of Purushottam Tiwari, R/o- Deodhiya, P.O.
Parsa Garh, P.S. Ekma, District- Saran, Posted as Upgraded Middle School Keshri Mathiya.
3. Chhavinath Manjhi, Son of Ramadhar Manjhi, R/o Vill and Rith, P.S. Ekma, District- Saran, Posted as Upgraded Primary School Gauspur, Ekma- 2, Saran.
4. Sadanand Das, Son of Ram Ayodhaya Das, R/o Vill and P.O.- Dayalpur, District- Saran, Posted as Navsrijit Primary School Banshi Nagas, Ekma (Saran).
5. Sudama Manjhi, Son of Late Shankar Manjhi, R/O- Vill and P.O. and P.S.-
Ekma, District- Saran, posted as Kanya Primary School, Rasulpur, Ekma, Saran.
6. Gholam Mustafa, Son of Ali Hussain, R/O- Vill- Laguni, P.O.- Bareja, P.S.-
Daudpur, District- Saran, posted as Kanya Primary School, Nawada.
7. Ajay Kumar Rastogi, Son of Vijay Prasad Rastogi, R/O- Vill- Parsa Bazar, P.O.- Parsa gardh, Bazar, P.S.- Ekma, District- Saran, posted as Primary School Banshi Chhapra-2,
8. Noor Hassan, Son of Gulam Mustafa, R/O- Pasnauli Gagan, P.O. and P.S.-
Maharajganj, District- Siwan, posted as Girls Primary School, Bhuili.
9. Amit Kumar Prasad, Son of Mathura Prasad, R/O- Vill- Bharhopur, P.S.-
Ekma, District- Saran, posted as Primary School Yogiya Ekma, Saran.
10. Gajendra Kuar Singh, Son of Ramadhar Singh, R/O- Vill and P.O.- Sakaddi, P.S.- Jalalpur, District- Saran, posted as Primary School, Chhitauni.
11. Sanjay Kumar, Son of Sri Kameshwar Mishra, R/O- Vill- Bedupur, P.O.-
Rampur, Bindalal, P.S.- Ekma, District- Saran posted as Primary School Safari-1, Ekma.
12. Guriya Kumari, D/o Kanhaiya Prasad Rastogi, R/O- Vill and P.O.- Parsa Gardh Bazar, P.S.- Ekma, District- Saran, posted as Girls Primary School Parsa Gardh.
13. Deepmala Kumari, W/o Anil Kumar Gupta, R/O- Vill and P.O.- Bhagvan Bazar, Chapra, District- Saran, posted as Upgraded Middle School, Pachuan Ekma-1, Saran.
14. Raviranjan Kumar, Son of Raj Kishore Singh, R/O- Vill and P.O.- Sarawn, P.S.- Rasulpur, District-Saran, posted as Harizan Upgraded Middle School Teliyadih, Ekma-2, Saran
15. Dharmendra Kumar Ram, Son of Sri Shivdat Ram, R/O- Vill- Surat Chapra, P.O.- Asahni, P.S.- Rasulpur, District- Saran, posted as Middle School Benaut (Balak) Ekma-2.
16. Rakesh Kumar Singh, Son of Chandra Shekhar Singh, R/O- Vill and P.O.- Patna High Court CWJC No.6412 of 2020 dt.05-03-2021
Atarsan, P.S.- Rasulpur, District- Saran, posted as Upgraded Middle School Aashani, Ekma-02, Saran.
17. Reena Kumari, W/o Mukesh Baitha, R/O- Vill and P.O.- Saraw, P.S.-
Rasulpur, District- Saran, posted as Primary School Banshi Chhapra-2, Ekma, Saran.
18. Prabhat Kumar, Son of Daya Shankar Singh, R/O- Vill- Hanumant Nagar, P.O.- Siwan, P.S.- Siwan Sadar, District- Siwan, posted as Upgraded Middle School Parsa Gardh, Hindi Ekma-01.
19. Umesh Manjhi, Son of Bishun Manjhi, R/O- Vill- Jai Prakash Nagar Sherhi, P.O.- Bagaura, P.S.- Daraunda, District- Siwan, posted as Middle School Aatarsan Ekma-2, Saran.
20. Kumari Nilam, W/o Anil Kumar Sah, R/O- Vill- Saryupar, P.O.- Morhipur, P.S.- Ekma, District- Saran, posted as Middle School Parsagardh, Hindi Ekma.
21. Tabassum Parween, W/o Alam Ansari, R/O- Vill and P.O.- Bharhopur, P.S.-
Ekma, District- Saran, posted as posted as Middle School Parsagardh, Hindi Ekma.
22. Pallavi Kumari, W/o Lalbabu Mahto, R/O- Vill- Karinga (Magaidih), P.O.-
Magaidih, P.S.- Muffsil, District- Saran, posted as Primary School Mendu Chapra, Ekma-2.
23. Md. Nasim Ahmad, Son of Shekh Noor Hasan, R/O- Vill and P.O.- Sadhar Sultanpur, P.S.- Bhagwanpur Hat, District- Siwan, posted as Upgraded Middle School Chanchaura.
24. Zabeen Fatma, w/o Roz Muhammad Manswri, R/O- Mohalla- M.M. Collony Siwan, Near Mohammadi Masazid, Post- Siwan Sadar, P.S.- Town Thana, District- Siwan, posted as Primary School Athadila.
25. Anand Kumar Singh, Son of Gayanand Singh, R/O- Mungila, P.O.-
Shankarpur Imamganj, P.S.- Paliganj, District- Patna, posted as Girls Madh School Yogiyan, Ekma-2 Saran.
26. Jikesh Lal Das, Son of Janak Das, R/O- Vill- Janki Nagar, Milki, P.O.-
Kuman, District- Saran, posted as Upgraded Middle School Bal.
27. Md. Nasrullah, Son of Md. Nasruddin, R/O- Vill- Pasnauli Gagan, P.O. and P.S.- Maharajganj, District- Siwan, posted as Primary School Khajuhan, P.O.- Deopura, Ekma, Saran.
28. Md. Shakil Ahamad, Son of Md. Naimuddin, R/O- Vill- Taiyabpur, P.O.-
Kuhrela Bubra, P.S. Kadawa, District- Katihar, posted as Navsrijit Primary School Tesuaar (Sc/ST) Ekma-2, Saran.
29. Punam Kumari, W/o Kajal Prasad, R/O- Vill and P.O.- Asahani, P.S.-
Rasulpur, District- Saran, posted as Grils Primary School Nawada Ekma-2, Saran.
30. Sunil Kumar Yadav, Son of Rudal Yadav, R/O- Vill- Husenpur Tola Ramnagar, P.O.- Ekma, P.S.- Ekma, District- Saran, posted as Grils Primary School Mukundpur Ekma-2, Saran.
31. Asha Devi, w/o- Kanchan Yadav, R/O- Vill- Basantpur, P.O.- Husenpur, P.S.-
Ekma, District- Saran (Bihar), posted as Upgraded Middle School Amnaur Ekma-1, Saran.
Patna High Court CWJC No.6412 of 2020 dt.05-03-2021
32. Mamta Kumari, Son of Dileep Kumar Ram, R/O- Vill -Hatavishunpura, P.O. andP.S.- Saran, Posted as Navsrijit Primary School Rampur, Bindalal (Kalimandir) Ekma-2, Saran.
33. Md. Sarajul Son of Satar Miya, R/O- Vill- Benaut, P.O.- Saranw, P.S.-
Rasulpur, District- Saran, posted as Grils Middle School Nawada Ekma-2, Saran.
34. Shanaj Khatun, W/o Imam Hasan Asari, R/O- Vill and P.O.- Chanchaura, P.S.- Rasulpur, District- Saran, posted as Upgradded Middle School Chanchaura.
35. Mobarak Hussain, Son of Md. Jalil , R/O- Vill- Sudhari, P.O.- Sudhari, P.S.-
Bhagawanpur Hat, District- Siwan, Posted as Navsrijit Primary School Nawada Ekma-2, Saran.
36. Pinki Kumari, w/o Ramawati Devi, R/O- Vill- Near Chura mil, Ekma Parsa road ward no.3, Ekma, District- Saran, Posted as Navsrijit Primary School Husenpur Uttar Tola.
37. Nandni Kumari, W/o Sanjit Kumar Sharma, R/O- Vill- Tegvara, P.O.-
Sarauti, P.S.- Panchrukhi, District- Siwan, Posted as Primary School Devigang Ekma, Saran.
38. Pintoo Ram, Son of Sukar Ram, R/O-Vill and P.O. and P.S.- Ekma, District-
Saran, Posted as Primary School Rajapur Ekma-2, Saran
39. Renu Kumari, W/o Anand Dev Yadav, R/O-Vill- Nautan, Gohpur Bajrahia, Maharajganj, District- Siwan, Posted as
40. Sudhir Kumar Srivastava, Son of Late Ashok Kuamr Srivastava, R/O Vill-
Basdila, P.O.- Saraunv, P.S.- Ekma, Tahsil- Rudrapur, District- Deveria (U.P), Posted as Upgraded Middle School Lakath Ekma-2, Saran.
41. Priya Priyedarshani , W/o Sonalal Ram, R/O Vill and P.O. and P.S.- Ekma, District- Saran, Posted as Primary School Mathiya Ekma, Saran.
42. Gyanti Devi, W/o Daroga Prasad, R/O- Manikpur, P.O.- Manikpur, P.S.-
Ekma, District- Saran, Posted as Upgraded Middle School Manikpur Ekma- 2, Saran.
43. Punam Kumari, w/o- Baban Singh, R/O- Hariharpur, P.O.- Hariharpur, P.S.-
Baniyapur, District- Saran, Posted as Navsrijit Primary School Fuchari Kala Badh Ji Tola Ekma, Saran.
44. Geeta Kumari, W/o Jitendra Tiwari, R/O- Vill and P.O.- Husepur, P.S.-
Ekma, District- Saran, Posted as Bachha Singh Navsrijit Middle School Hussepur Uttar Tola.
45. Md. Safiullah Son of Md. Azim, R/O- Vill and Telkthu, P.S.- M.H. Nagar Hasanpur, District- Siwan,
46. Asalam Ansari, Son of Jakir Ansari, R/O- Vill and P.O.- Chanchaura, P.S.-
Rasulpur, District- Saran, Posted as Primary School Surat Chapra Ekma, Saran.
47. Md. Babujan Ansari, Son of Abdul Aziz Ansari, R/O- Ekari, (Devi Tola), P.O.- Ekma, P.S.- Ekma, District- Saran, Posted as Upgraded Middle School Mathanpura Ekma-1, Saran
48. Amit Kumar, Son of Birendra Nath Bharti, R/O- Yogia, P.O.- Yogia, P.S.- Patna High Court CWJC No.6412 of 2020 dt.05-03-2021
Rasulpur, District- Saran, Posted as Primary School Yogia, Ekma, Saran.
49. Gyanti Kumari, W/o Santosh Kumar Ram, R/O- Vill and P.O.- Navtan, P.S.-
Ekma, District- Saran, Posted as Girls Primary School Nawtan Koiri, Ekma, Saran.
50. Santosh Kumar Gupta, Son of Ramnath Prasad, R/O- Vill- Paigampur, P.O.-
Kanhaili Manohar, P.S.- Baniyapur, District- Saran, Posted as Girls Primary School Navtan Koiri Tola, Ekma, Saran.
51. Kumari Mina, W/o Rajan Rai, R/o Vill- Fuchari Kala, P.O. Dayalpur, P.S. Ekma, District- Saran, Posted as Upgraded Middle School Fuchari,Ekma, Saran.
52. Ibrat Jahan, W/o Javed Usmani, Usman Lane, Nai Bazar, P.O.- Bhaghian Bazar, District- Chapra, Saran, Posted as Girls Primary School, Ekma, Saran.
53. Ishrat Jahan, W/o Mahmood Alam, R/O- Nai Bazar, Bhagaran Bazar Chapra Nai Bazar Ushman Lain Distrcit- Chapra, Posted as Girls Middle School, Ekma, Saran
54. Mukesh Kumar, Son of Rajesh Rai, R/O- Moh.- Ratanpura Beltale Near S.D.S College Chapra, P.S. and P.O.- Bhagawan Bazar, District- Saran, Posted as Girls Primary School Pului, Manji.
55. Satish Kumar Singh, Sobn of Jaishankar Singh, R/O- Vill and P.O.-
Mubarkpur, P.S.- Manjhi, District- Saran, Posted as Girls Primary School Kohara.
56. Vikash Kumar, Son of Shri Lallan Prasad, R/O- Moh- Mahmood Chowk Dahiyawan, P.O.- Chapra, P.S.- Town Thana Chapra, District- Chapra Saran, Posted as Vikramit Middle School Rasalpura, Chapra, Saran.
57. Amjad Khan, Son of Nesar Ahmad Khan, R/O- Moh- Garhiteer, P.O. and P.S.- Bhagwan Bazar, District- Saran, Posted as Primary School Godnamore, Rivilganj.
58. Rexazuddin Khan, Son of Nizamuddin Khan, R/O- Vil- Ratanpura Beltar, P.O. and P.S.- Bhagawan Bazar, District- Chapra Saran, Posted as Middle School Sekhpura-2 Amnour, Saran.
59. Anooja Kumari, w/o- Krishn Kant Chaudhary, R/O- Near tulsi gali, Karimchak, Chapra, District- Saran, Posted as Primary School Godna Mor Rivilganj.
60. Md. Kamal Khan, Son of Md. Shamsatabrez Khan, R/O- Mohalla-
Garhiteer, P.S. and P.O.- Bhagwan Bazar, District- Chapra (Saran), Posted as Urdu Middle School Kopa, Jalalpur.
61. Kaushef Afshan, w/o- Md. Imteyaz Khatoon, R/o- Moh.- Nai Bazar More, P.S. and P.O.- Bhagwan Bazar, District- Chapra (Saran), Posted as Urdu Middle School Koipa, Jalalpur, Saran.
62. Mina Kuari, W/o Premchand Prasad, R/o- Moh.- Ratanpura, Near Bhagwat Bidhapith Chapra, District- Saran, Posted as Girls Primary School Godnamore, Rivilganj, Saran.
63. Sima Kumari, w/o- Indradev Prasad Sah, R/O- Vill- Garkha, District-
Chapra, Saran, Posted as Girls Primary School Godnamore, Rivilganj, Saran.
Patna High Court CWJC No.6412 of 2020 dt.05-03-2021
64. Vikarant Kumar Priyadarshi, Son of Surendra Singh, R/O- Vill- Sherpur, P.O.- Chhohata, District- Saran, Posted as N.P.S.Primary School Kohragardh Sc Tola.
65. Arvind Singh, Son of Shri Tej Narayan Singh, R/O- Vill- Parsagardh Dachini Tola, P.O.- Parsagardh, P.S.- Ekma, District- Saran, Posted as Girls Primary School Godnamore, Rivilganj, Saran.
... ... Petitioner/s Versus
1. State of Bihar through the Secretary Education Department Govt. of Bihar, Patna.
2. The Secretary, Finance Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Regional Deputy Director of Education, Saran at Chpara.
5. The District Education Officer, Saran at Chapra.
6. The District Programme Officer, (Establishment), Saran at Chapra.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr.Shashi Shekhar Tiwary, Adv. For the Respondent/s : Mrs. Abhanjali, AC to GA-12 ====================================================== CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH ORAL JUDGMENT Date : 05-03-2021
At the outset, the learned counsel for the petitioners
seeks to correct the typographical error, which has occurred in
the memo of parties.
Permission is granted. He may do so during the course
of the day.
Heard.
2. The present writ petition has been filed for
directing the respondents to ensure immediate payment/
extension of trained pay scale from the date of completion of
the training Programme i.e. from May 2017 and not from any Patna High Court CWJC No.6412 of 2020 dt.05-03-2021
date.
3. The learned counsel for the parties are in agreement
that the present case is squarely covered by a judgment dated
01.02.2021 passed by a co-ordinate Bench of this Court in
CWJC No. 7938 of 2020 (Manoj Kumar & Ors. v. The State
of Bihar & Ors.).
4. At this Juncture, it would be apt to reproduce
paragraphs No. 9 to 12 of the aforesaid judgment rendered in the
case of Manoj Kumar & Ors. (supra), herein below:-
"9. From the facts noted above, it is evident that in similar circumstance some Panchayat teachers had approached this Court with a claim that they are entitled for grade pay with effect from completion of their training and not with effect from the date of publication of result of the training, as they were not responsible for the delay in publication of result. This Court in case of Kishor Kumar and Others (supra) had directed the Director Primary Education, Government of Bihar, Patna to consider the case of the petitioner and ".........grant the benefits from the date of completion of training to the petitioners as lapses on the part of the respondents cannot be a ground to deny the benefit of trained pay scale.......". In implementation of the said order the respondents could not have deviated Patna High Court CWJC No.6412 of 2020 dt.05-03-2021
to deny actual benefits of grant of grade pay from the date of completion of their training, as the direction is specific in nature to the effect that lapses on the part of the respondents could not be a ground to deny the benefits of trained pay scale. Granting notional scale only with effect from the date of of completion of training, in my opinion amounts to defying this Court's direction as actual payment of trained pay scale is a benefit of grant of trained pay scale, which cannot be denied in the light of this Court's order in case of Kishor Kumar and Others (supra).
10. This writ application is accordingly allowed.
11. The impugned orders dated 06.01.2020 issued by the District Programme Officer (Establishment) Bhagalpur and the order dated 22.06.2020 passed by the Director Primary Education, Government of Bihar, Patna are hereby quashed.
12. The respondents are directed to ensure that the petitioners are paid pay scale/grade pay which they are entitled to from the date of completion of training i.e. May, 2017. The arrears of salary shall be calculated accordingly and paid to them within a period of three months from the date of receipt/production of a copy of this order." Patna High Court CWJC No.6412 of 2020 dt.05-03-2021
5. Having regard to the fact that the learned counsels
for the petitioners as also that for the respondents have
consented to disposal of the present writ petition in terms of the
aforesaid judgment rendered in the case of Manoj Kumar &
Ors. (supra), I deem it fit and proper to dispose of the present
writ petition in terms of the aforesaid judgment passed in the
case of Manoj Kumar & Ors. (supra). Accordingly, it is
directed that the consequential benefits shall also ensure to the
benefit of the petitioners.
6. The writ petition stands disposed of on the
aforesaid terms.
(Mohit Kumar Shah, J)
Tiwary/-
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