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Chandra Mohan Yadav vs The State Of Bihar And Ors
2021 Latest Caselaw 5995 Patna

Citation : 2021 Latest Caselaw 5995 Patna
Judgement Date : 9 December, 2021

Patna High Court
Chandra Mohan Yadav vs The State Of Bihar And Ors on 9 December, 2021
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Miscellaneous Jurisdiction Case No.4310 of 2016
                                           In
                   Civil Writ Jurisdiction Case No.17438 of 2015
     ======================================================

Chandra Mohan Yadav, son of Late Jagdish Narayan Yadav, resident of Village - Gausa, Police Station - Sadar and District - Darbhanga.

... ... Petitioner/s Versus

1. The State of Bihar

2. The Collector, Darbhanga.

3. The Settlement Officer, Darbhanga.

4. The Assistant Settlement Officer, Lakheriasarai, District - Darbhanga.

5. Madan Mohan Yadav

6. Bimal Yadav Both sons of Late Shiv Pujan Yadav resident of village -

Gousa, Police Station - Sadar, District - Darbhanga.

... ... Opposite Party/s ====================================================== Appearance :

For the Petitioner/s : Mr. Girish Chandra Jha, Advocate For the Opposite Party/s : Mr. Md. Khurshid Alam, AAG-12 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE ORAL JUDGMENT Date : 09-12-2021

The instant petition stands filed for restoration of

CWJC No. 17438 of 2015, titled as Chandra Mohan Yadav Vs.

The State of Bihar & Ors., which stood dismissed for non-

compliance of the order dated 04.10.2016, passed by a

coordinate Bench of this Court.

The application seeking recall of the order dated

04.10.2016, passed in CWJC No. 17438 of 2015, titled as

Chandra Mohan Yadav Vs. The State of Bihar & Ors. was filed

on 21.12.2016.

Patna High Court MJC No.4310 of 2016 dt.09-12-2021

For the reasons sufficiently explained, the application

is allowed. The order dated 04.10.2016 passed in CWJC No.

17438 of 2015, titled as Chandra Mohan Yadav Vs. The State of

Bihar & Ors., is recalled and CWJC No. 17438 of 2015, titled as

Chandra Mohan Yadav Vs. The State of Bihar & Ors. is restored

to its original number and position.

(Sanjay Karol, CJ) P.K.P./Amrendra AFR/NAFR CAV DATE Uploading Date 10.12.2021 Transmission Date

 
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