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Jibachh Singh vs The State Of Bihar And Ors
2021 Latest Caselaw 5992 Patna

Citation : 2021 Latest Caselaw 5992 Patna
Judgement Date : 9 December, 2021

Patna High Court
Jibachh Singh vs The State Of Bihar And Ors on 9 December, 2021
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Miscellaneous Jurisdiction Case No.3097 of 2016
                                        In
                  Civil Writ Jurisdiction Case No.13279 of 2013
     ======================================================

Jibachh Singh, Son of Sri Indra Deo Singh, Resident of Village- Daiya Kharwar, Panchayat- Gangapur, Police Station- Lakhnaur, District- Madhubani

... ... Petitioner/s Versus

1. The State of Bihar

2. The Member, Appellate Authority, District Teacher Appointment Madhubani

3. The District Programme Officer Cum District Superintendent of Education, Madhubani

4. The Block Development Officer, Lakhnaour, Police Station- Lakhnaour, District- Madhubani

5. The Panchayat Secretary, Gram Panchayat Raj, Gangapur, Police Station-

Lakhnaur, District- Madhubani

6. The Mukhiya, Gram Panchayat Raj, Gangapur, Police Station- Lakhnaur, District- Madhubani

7. Minut Kumar, Son of Mahesh Prasad Yadav, Resident of Village Post Office- Gangapur, Police Station- Lakhanour, District- Madhubani

... ... Opposite Party/s ====================================================== Appearance :

For the Petitioner/s : Mr. Prabhas Ranjan, Advocate For the Opposite Party/s : Mr. Vivek Prasad GP-7 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE ORAL JUDGMENT Date : 09-12-2021

The instant petition stands filed for restoration of

CWJC No. 13279 of 2013, titled as Jibachh Singh Vs. The State

of Bihar & Ors., which stood dismissed for want of prosecution,

vide order dated 10.03.2016 passed by a coordinate Bench of

this Court.

For the reasons assigned, the application is allowed. Patna High Court MJC No.3097 of 2016 dt.09-12-2021

The order dated 10.03.2016 passed in CWJC No. 13279 of

2013, titled as Jibachh Singh Vs. The State of Bihar & Ors., is

recalled and the petition is restored to its original number and

position.




                                                  (Sanjay Karol, CJ)
P.K.P./Amrendra
AFR/NAFR
CAV DATE
Uploading Date          10.12.2021
Transmission Date
 

 
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