Arvind Kumar Paswan vs The State Of Bihar
2021 Latest Caselaw 5832 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.16192 of 2021
     ======================================================

1. Arvind Kumar Paswan Son of Surya Narayan Paswan, resident of Village-

Chandrapur, Ward No.-3, Police Station-Hasanpur, District-Samastipur.

2. Sujit Kumar, Son of Dilip Kumar Paswan, resident of Village-Kahara, Ward no. -13, Police Station-Saharsa, District-Saharsa.

... ... Petitioner/s Versus

1. The State of Bihar through the Additional Chief Secretary, Department of Education, Government of Bihar, Patna.

2. The Director, Primary Education, Department of Education, Government of Bihar, Patna.

3. The District Education Officer, Samastipur.

4. The District Programme Officer (Establishment) Samastipur.

5. The Mukhiya Gram Panchayat Devra, Block-Hasanpur, District-Hasanpur.

6. The Panchayat Secretary, Gram Panchayat Raj Devra, Block Hasanpur, District-Samastipur.

7. The District Appellate Authority, Samastipur.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Ranjit Kumar Yadav, Advocate For the Respondent/s : Ms. Binita Singh (SC 28) ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR ORAL JUDGMENT Date : 03-12-2021 Heard Mr. Ranjit Kumar Yadav, learned Advocate

for the petitioners who has prayed for a direction to the

District Teachers Appellate Authority, Samastipur to

dispose of his complaint.

It goes without saying that that when a complaint

is lodged before any authority, it ought to be addressed

within a reasonable period of time.

Patna High Court CWJC No.16192 of 2021 dt.03-12-2021

The competent authority is hereby directed to

dispose off the complaint of the petitioner by a reasoned

order after hearing all the stake-holders within a

reasonable period of time, preferably within a period of

three months from the date of receipt/production of a copy

of this order.

With the aforesaid direction/observation, this writ

petition is disposed of.

(Ashutosh Kumar, J) krishna/-

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Uploading Date          04.12.2021
Transmission Date