Pratyusha Padhy @ Bidusmita vs State Of Odisha & Others ..... Opposite ...
2026 Latest Caselaw 3084 Ori

Orissa High Court

Pratyusha Padhy @ Bidusmita vs State Of Odisha & Others ..... Opposite ... on 31 March, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No.966 of 2026
                          Pratyusha Padhy @ Bidusmita     .....    Petitioner
                          Panigrahi
                                                                             Represented by Adv. -
                                                                             Mr. Neelakantha Panda

                                                           -versus-
                          state of Odisha & Others                .....           Opposite Parties
                                                                             Represented by Adv. -
                                                                             Mr. Gyanaloka Mohanty,
                                                                             Standing Counsel

                                                     CORAM:
                                       MR. JUSTICE ANANDA CHANDRA BEHERA

                                                          ORDER

31.03.2026 Order No.

00. 1. This matter is taken up through hybrid mode.

2. This writ petition was listed today under the heading of "TO BE MENTIONED."

3. The learned counsel for the petitioner sought for an adjournment to argue on point of law.

4. On the prayer of the learned counsel for the petitioner, list this writ petition for hearing on 15.04.2026.

(ANANDA CHANDRA BEHERA) Judge

Nitu

Designation: Personal Assistant