Trailokyaranjan Dash vs Sri Manoj Kumar Padhy
2026 Latest Caselaw 3079 Ori

Orissa High Court

Trailokyaranjan Dash vs Sri Manoj Kumar Padhy on 31 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CONTC No.4638 of 2025
                                  Trailokyaranjan Dash         ....                Petitioner(s)
                                                                        Mr. D.K. Patnaik, Adv.
                                                          -versus-
                                  Sri Manoj Kumar Padhy, ....                  Opposite Party(s)
                                  Director, T.E. & SCERT,
                                  Odisha
                                                                       Mr. Sonak Mishra, Adv.


                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
            Order No.                                      ORDER
               08.                                        31.03.2026
                                  1.

This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

11.03.2022 passed in WPC(OAC) No.2201 of 2007.

3. Heard learned counsel for the Parties.

4. Considering the submission made on behalf of the

Petitioner, this Court directs that the order dated

11.03.2022 passed in the above noted WPC(OAC) shall

be complied with within a period of two weeks hence,

failing which, the Opposite Party/ Contemnor shall

appear before this Court in person on the next date.

5. List this matter on 21st April, 2026.

(Dr. Sanjeeb K Panigrahi)

by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 31-Mar-2026 17:06:26