Dr. Simanchalla Ranjit vs State Of Odisha & Ors. .... Opposite ...
2026 Latest Caselaw 3062 Ori

Orissa High Court

Dr. Simanchalla Ranjit vs State Of Odisha & Ors. .... Opposite ... on 31 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLMC No.458 of 2026

                                    Dr. Simanchalla Ranjit                ....                Petitioner(s)

                                                                              Mr. Gajendranath Rout, Adv.
                                                                  -versus-
                                    State of Odisha & Ors.               ....            Opposite Party(s)

                                                                                Mr. Sonak Mishra, ASC
                                                               Mr. Abinash Routray, Adv. (for O.P. No.3)

                                               CORAM:
                                               HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI

                                                                  ORDER

Order No. 31.03.2026

1. This matter is taken up through hybrid arrangement.

2. Heard.

3. Learned counsel for the State is directed to obtain instructions in

the matter.

4. List this matter on 18th April, 2026.

( Dr. Sanjeeb K Panigrahi) Judge

Designation: Senior Stenographer

Sipun