Manjit @ Mandeep Kaur vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 3061 Ori

Orissa High Court

Manjit @ Mandeep Kaur vs State Of Odisha & Anr. .... Opposite ... on 31 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLMC No.852 of 2026

                                    Manjit @ Mandeep Kaur                    ....             Petitioner(s)

                                                                     Mr. Siddharth Prasad Mishra, Adv.
                                                                  -versus-
                                    State of Odisha & Anr.               ....         Opposite Party(s)

                                                                                Mr. Sonak Mishra, ASC
                                                            Mr. Sarada Prasad Dash, Adv. (for O.P. No.2)

                                              CORAM:
                                              HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI

           Order No.                                              ORDER
              02.                                                31.03.2026
                                   1.

This matter is taken up through hybrid arrangement.

2. Learned counsel for both the parties submit that the matter has

been amicably settled between the parties and they shall file a joint

affidavit to that effect along with written notes of submissions and

relevant citations.

3. List this matter on 9th April, 2026.

( Dr. Sanjeeb K Panigrahi) Judge

Designation: Senior Stenographer

Sipun