Citation : 2026 Latest Caselaw 3034 Ori
Judgement Date : 30 March, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No.163 of 2026
Ranjulata Rout ..... Appellant
Represented By Senior
Adv. -
Mr. Ramakant Mohanty
-versus-
Phula Bewa & others ..... Respondents
Represented By Adv. -
Mr. M.R Baug
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
30.03.2026 Order No.
01. 1. This matter is taken up through hybrid mode.
2. The photo copies of the entire L.C.Rs be called for from the concerned Courts by the Registry by the next date.
3. Learned Senior Counsel appearing for the Appellant submitted that he has filed another I.A vide I.A No.500 of 2026, which is not mentioned in the cause list, but the same is in the record.
4. Learned Senior Counsel for the Appellant prays for early hearing of I.A. No.500 of 2026 to which learned counsel for the Respondent No.1 submitted to take instruction for hearing of the same.
5. Therefore, this 2nd Appeal as well as I.A No.500 of 2026 be listed two weeks after.
( ANANDA CHANDRA BEHERA) Judge
1. This Interlocutory Application shall be disposed of after receiving the photo copies of the L.C.Rs.
( ANANDA CHANDRA BEHERA) Judge
Pradeep
Signed by: PRADEEP KUMAR SWAIN
Location: Orissa High Court, Cuttack Date: 30-Mar-2026 14:42:50
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