Jimut Pattojoshi vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 3020 Ori

Citation : 2026 Latest Caselaw 3020 Ori
Judgement Date : 30 March, 2026

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Orissa High Court

Jimut Pattojoshi vs State Of Odisha & Anr. .... Opposite ... on 30 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                            CRLMC No.4635 of 2025

                                          Jimut Pattojoshi                 ....            Petitioner(s)

                                                                                  Mr. Avijit Pal, Adv.

                                                                       -versus-
                                          State of Odisha & Anr.           ....      Opposite Party(s)

                                                                           Mr. Debasish Nayak, AGA
                                                               Mr. Akash Acharya, Adv. (for O.P. No.2)

                                                 CORAM:
                                                 HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                    ORDER

30.03.2026

Order No.

1. Both these matters are taken up through hybrid

arrangement.

2. Heard.

3. List these matters tomorrow (31.03.2026).

Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 30-Mar-2026 19:14:30 4. Learned counsel for Opposite Party No.2 shall file the

written notes of submissions along with citations, if any by

the date fixed.

(Dr. Sanjeeb K Panigrahi) Judge

Sipun