Badal Babu Rath vs ) Biswamitra Rath
2026 Latest Caselaw 2970 Ori

Orissa High Court

Badal Babu Rath vs ) Biswamitra Rath on 26 March, 2026

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RSA No.446 of 2023
                           Badal Babu Rath              .....       Appellant
                                                                             Represented by Adv. -
                                                                             Bijaya Kumar Routray

                                                          -versus-
                           1) biswamitra rath               .....                     Respondents
                           2) Swapna Rani Panda                       Represented by Adv. - M/s.
                           3) Bandana Rani Kar                        Siddharth Goutam Das,
                           4) Nuni Rani Panigrahi                     P.R.Mohanty, M/s. Saibrata
                           5) Dakhina Kumari Panda                    Rath, Adhiraj Behera,
                                                                      S.k.Behera,S.Das,A.Rout

                                                   CORAM:
                                     MR. JUSTICE ANANDA CHANDRA BEHERA

                                                          ORDER

26.03.2026 Order No.

12. 1. This matter is taken up through hybrid mode.

2. Learned counsels of both the sides are present.

3. The learned counsel for the appellant sought for an adjournment.

4. To which, the learned senior counsel for the respondent objected the same.

3. However, the 2nd appeal be listed four weeks after.

( ANANDA CHANDRA BEHERA) Judge

Nitu BEHERA Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Date: 26-Mar-2026 15:04:07