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Unknown vs State Of Odisha ... Opposite Party
2026 Latest Caselaw 2960 Ori

Citation : 2026 Latest Caselaw 2960 Ori
Judgement Date : 26 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Unknown vs State Of Odisha ... Opposite Party on 26 March, 2026

Author: G. Satapathy
Bench: G. Satapathy
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                           Debasis Tripathy
                           (In BLAPL No.1484 of 2026)
                           Chandan Kumar
                           (In BLAPL No.1901 of 2026)                   ...        Petitioners
                                         Mr. B.P. Tripathy, Sr. Advocate, along with
                                                           Mr. P. Agrawal, Advocate
                                                         (in BLAPL No.1484 of 2026)
                                                        Mr. D. Mohapatra, Advocate
                                                         (in BLAPL No.1901 of 2026)
                                                   -versus-
                           State of Odisha                   ...       Opposite Party
                                                                    Mr. P. Satpathy, Addl. PP
                                          CORAM: JUSTICE G. SATAPATHY

Order No. ORDER(ORAL)26.03.2026

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Mr. B.P. Tripathy, learned Sr. counsel who is being assisted by Mr. Parth Agrawal, learned counsel for the petitioner by producing certificate of custody of the petitioner further seeks for a short adjournment to produce the surrender certificate of the petitioner. Accordingly, list this matter on 31.06.2026.

(G. Satapathy) Judge Jayakrushna

Location: High Court of Orissa, Cuttack

 
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