Prasanta Kumar Sethi vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 2848 Ori

Orissa High Court

Prasanta Kumar Sethi vs State Of Odisha & Anr. .... Opposite ... on 24 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      CRLMC No.5408 of 2025

                                    Prasanta Kumar Sethi             ....            Petitioner(s)

                                                                   Mr. Sunil Kumar Panda, Adv.
                                                                 -versus-
                                    State of Odisha & Anr.           ....      Opposite Party(s)

                                                                     Mr. Raj Bhusan Dash, ASC

                                           CORAM:
                                           HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                           ORDER

Order No. 24.03.2026

1. This matter is taken up through hybrid arrangement.

2. By filing the present CRLMC, the Petitioner has prayed

for quashing the entire criminal proceedings initiated

against him in connection with Aul P.S. Case No.186 of 2021

corresponding to G.R. Case No.387 of 2021, pending before

the learned J.M.F.C., Aul.

3. Heard.

4. Issue notice.

5. Learned counsel for the State waives of notice on behalf

of the Opposite Party No.1. Let an extra copy of the brief be

served on him within three working days hence. He is

directed to file reply within ten days from the date of receipt

Designation: Senior Stenographer

of the brief.

Location: HIGH COURT OF ORISSA, CUTTACK Date: 24-Mar-2026 17:04:45

6. Notice be issued to Opposite Party No.2 by Speed Post

with A.D. making it returnable by 10th April, 2026.

Requisites for issuance of notice shall be filed within three

working days hence.

7. List this matter on 13th April, 2026. [

(Dr. Sanjeeb K Panigrahi) Judge

Sipun