Jaswant Singh & Anr vs The District Magistrate
2026 Latest Caselaw 2847 Ori

Orissa High Court

Jaswant Singh & Anr vs The District Magistrate on 24 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRLMC No.334 of 2026
                                  Jaswant Singh & Anr.      ....                Petitioner(s)
                                                            Mr. Bibhuti Keshari Biswal, Adv.
                                                          -versus-
                                  The District Magistrate, ....            Opposite Party(s)
                                  Keonjhar & Anr.
                                                                 Smt. Sarita Moharana, Adv.
                                                                Mr. Arun Kumr Patra, Adv.
                                                                Mr. Pravat Kumar Das, Adv.

                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
               Order No.                                   ORDER
                  05.                                     24.03.2026
                                  1.

This matter is taken up through hybrid arrangement.

2. Heard.

3. Learned counsel for the State is directed to serve a copy

of the reply on the learned counsel for the intervenor

within two working days hence.

4. List this matter on 13th April, 2026.

5. Interim order, if any, passed earlier shall continue till

the next date of listing of this matter.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 24-Mar-2026 16:48:14