Arun Kumar Ray & Anr vs Sri Sanat Kumar .... Opposite Party(S)
2026 Latest Caselaw 2838 Ori

Orissa High Court

Arun Kumar Ray & Anr vs Sri Sanat Kumar .... Opposite Party(S) on 24 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CONTC No.929 of 2026

                                  Arun Kumar Ray & Anr.        ....                 Petitioner(s)
                                                                        Mr. Baidhar Sahoo, Adv.
                                                            -versus-
                                  Sri Sanat Kumar             ....            Opposite Party(s)
                                  Pattnaik & Anr.


                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
               Order No.                                    ORDER
                  01.                                      24.03.2026
                                  1.

This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

08.01.2025 passed in W.P.(C) No.2948 of 2017 and

W.P.(C) No.21974 of 2013.

3. Heard.

4. Issue notice.

5. Notice be issued to the Opposite Party(s)/Contemnor(s)

calling upon them to show cause as to why they shall

not be punished under the Contempt of Court's Act.

Requisites for issuance of notice shall be filed within

three working days hence.

6. List this matter on 7th April, 2026.

Designation: Personal Assistant

Location: High Court of Orissa (Dr. Sanjeeb K Panigrahi) Date: 24-Mar-2026 16:48:13 Judge Ayaskanta