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Lipusmita Mishra & Anr vs State Of Odisha & Anr. ..... Opposite ...
2026 Latest Caselaw 2735 Ori

Citation : 2026 Latest Caselaw 2735 Ori
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Lipusmita Mishra & Anr vs State Of Odisha & Anr. ..... Opposite ... on 20 March, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       CRLMC No.854 of 2026

                      Lipusmita Mishra & Anr. .....                     Petitioner(s)
                                                                Mr. Lambodar Achari,
                                                                          Advocate
                                                  -versus-
                      State of Odisha & Anr.       .....            Opposite Party(s)
                                                             Mr. Debasish Nayak, AGA

                                        CORAM:
                 THE HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI
                                         ORDER
       Order No.                         20.03.2025
        01.

1. This matter is taken up through hybrid arrangement.

2. The Petitioner has filed this CRLMC seeking a prayer to

quash the FIR in connection with Nandankanan P.S. Case

No.463 of 2025 corresponding to G.R Case No.3526 of 2025

pending before the learned JMFC-O, Bhubaneswar.

3. Heard.

4. Issue notice.

5. Learned Additional Standing Counsel for the State

waives of notice on behalf of the Opposite Party No.1. An extra

copy of the CRLMC be served on him, who shall take

instructions in the matter. He is also directed to obtain the Case

Diary by the next date.

6. Issue notice to the Opposite Party No.2 by Speed Post

with A.D. Requisites shall be filed within three working days Signature Nothence.

Verified Digitally Signed Signed by: GITANJALI NAYAK Page 1 of 2. Reason: Authentication Location: OHC Date: 20-Mar-2026 17:10:16

7. List this matter on 30.03.2026 as 1st item.

(Dr. Sanjeeb K Panigrahi) Judge

Gitanjali

Signed by: GITANJALI NAYAK Page 2 of 2.

 
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