Citation : 2026 Latest Caselaw 2673 Ori
Judgement Date : 19 March, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.476 of 2026
The Best Book Store, .... Petitioner(s)
Bhubaneswar
Mr. Pranab Ranjan Chhatoi, Adv.
-versus-
Academic Heights Public .... Opposite Party(s)
Schoo, Keonjhar & Ors.
Mr. Diptiranjan Mohapatra, Adv.
CORAM:
HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
Order ORDER
No. 19.03.2026
03. 1. This matter is taken up through hybrid arrangement.
2. Heard.
3. Learned counsel for the Opposite Parties seeks some
time to file reply.
4. List this matter on 23rd March, 2026.
5. Interim order, if any, passed earlier shall continue till
the next date of listing of this matter.
(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta
Designation: Personal Assistant
Location: High Court of Orissa Date: 19-Mar-2026 16:45:05
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