Pranati Prasad vs Alok Jhunjhunwala And Another ..... ...
2026 Latest Caselaw 2667 Ori

Orissa High Court

Pranati Prasad vs Alok Jhunjhunwala And Another ..... ... on 19 March, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       CMP No.892 of 2025

                         Pranati Prasad                              .....                  Petitioner
                                                                             Represented by Adv. -
                                                                             Mr. Durga Prasad Nanda,
                                                                             Senior Advocate

                                                              -versus-


                         Alok Jhunjhunwala and another               .....            Opposite Parties
                                                                             Represented by Adv. -
                                                                             Mr. Dayananda Mohapatra,
                                                                             Senior Adovcate for O.P.
                                                                             No.1 & 2




                                               CORAM:
                          THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
                                                ORDER

19.03.2026 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. List this matter on 9th April, 2026. The matter will be taken up at 3.30 P.M.

3. Interim order passed earlier shall continue till the next date.

(Aditya Kumar Mohapatra )

DebasisAECH