Sk. Azad vs State Of Odisha ... Opposite Party
2026 Latest Caselaw 2665 Ori

Citation : 2026 Latest Caselaw 2665 Ori
Judgement Date : 19 March, 2026

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Orissa High Court

Sk. Azad vs State Of Odisha ... Opposite Party on 19 March, 2026

Author: G. Satapathy

Bench: G. Satapathy

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 Sk. Azad                                   ...             Petitioners
                                 (In BLAPL No. 1344 of 2026)
                                 Pradipta Kumar Sahoo
                                 (In BLAPL No. 2314 of 2025)
                                 Niranjan Pattajoshi @
                                 Niranjan Pattjoshi @ Kamu
                                 (In BLAPL No. 6378 of 2025)
                                                                   Mr. M. Chand, Advocate
                                                       (In BLAPL Nos. 1344 of 2026 & 2314
                                                                                  of 2025)
                                                                   Mr. S. Mishra, Advocate
                                                              (In BLAPL No. 6378 of 2025)
                                                              -versus-
                                 State of Odisha                            ...     Opposite Party
                                                                         Mr. C. Mohanty, Addl. PP

                                              CORAM: JUSTICE G. SATAPATHY

ORDER(ORAL) 19.03.2026 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. On the prayer of the learned counsels for the petitioners, list all these matters in the week commencing from 27th April, 2026.

(G. Satapathy) Judge

S.Sasmal

Location: High Court of Orissa Date: 20-Mar-2026 11:11:34