Unknown vs State Of Odisha ... Opposite Party
2026 Latest Caselaw 2664 Ori

Orissa High Court

Unknown vs State Of Odisha ... Opposite Party on 19 March, 2026

Author: G. Satapathy

Bench: G. Satapathy

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                Ganesh Rout
                                (In BLAPL No.1327 of 2026)
                                Dillip Kumar Sahoo & Another
                                (In BLAPL No.1455 of 2026)
                                Asis @ Ashish Kumar Swain
                                (In BLAPL No.1471 of 2026)   ...                 Petitioners
                                                                      Mr. P. Panda, Advocate
                                                                   (in BLAPL No.1327 of 2026)
                                                                    Mr. H.S. Mishra, Advocate
                                                                   (in BLAPL No.1455 of 2026)
                                                                   Mr. Sk. Zafarulla, Advocate
                                                                   (in BLAPL No.1471 of 2026)
                                                              -versus-
                                State of Odisha                        ...       Opposite Party
                                                                       Mr. S.C. Pradhan, Addl. PP
                                               CORAM: JUSTICE G. SATAPATHY

Order No. ORDER(ORAL)18.03.2026

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Mr. S.C. Pradhan, learned Addl. PP seeks for some time to obtain up to date Case Diary in these matters by next date. Accordingly, list these matters in the week commencing from 06.04.2026.

(G. Satapathy) Judge Jayakrushna

Location: High Court of Orissa, Cuttack Date: 20-Mar-2026 11:08:28