[Cites 0, Cited by 0]
Orissa High Court
Ashok Kumar Swain vs State Of Odisha And Others .... Opposite ... on 18 March, 2026
Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: CHITTA RANJAN BISWAL
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 19-Mar-2026 17:59:34
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.36409 of 2025 & W.P.(C) No.1952, 1959,
2160, 2254, 2679, 2682, 2765, 3760, 4162, 4178 of 2026
In W.P.(C) No.36409 of 2025
Ashok Kumar Swain .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.1952 of 2026
Tushar Sahoo .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.1959 of 2026
Ramakanta Barik .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.2160 of 2026
Sagar Sahoo .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.2254 of 2026
Debaprasad Samantray .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
Page 1 of 3
Signature Not Verified
Digitally Signed
Signed by: CHITTA RANJAN BISWAL
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 19-Mar-2026 17:59:34
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.2679 of 2026
Dillip Kumar Khatua .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.2682 of 2026
Dipak Kumar Samantray .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.2765 of 2026
Subhadarshini Enterprises,
Jagatsinghpur
.... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.3760 of 2026
Manabhanjan Malla .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.4162 of 2026
Sobharani Sutar .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
Page 2 of 3
Signature Not Verified
Digitally Signed
Signed by: CHITTA RANJAN BISWAL
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 19-Mar-2026 17:59:34
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
In W.P.(C) No.4178 of 2026
Debendra Kumar Panda .... Petitioner
Mr. A.K. Pandey , Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, AGA
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
18.03.2026
Order No.
05. 1. List on 24th March 2026, as prayed for.
2. Interim order passed earlier shall continue till 24th March
2026.
3. Urgent certified copy of this order be granted on proper
application.
( B.P. Routray)
Judge
C.R. Biswal
