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Brundaban Patra vs State Of Odisha & Others .... Opp. ...
2026 Latest Caselaw 2583 Ori

Citation : 2026 Latest Caselaw 2583 Ori
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Brundaban Patra vs State Of Odisha & Others .... Opp. ... on 18 March, 2026

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P.(C) No.3632 of 2026
                             Brundaban Patra                                   ....         Petitioner
                                                                                    Represented by
                                                                          Mr. M. Faradish, Advocate
                                                              -Versus-
                             State of Odisha & Others                          ....       Opp. Parties
                                                                                     Represented by
                                                                                    Mr. S.N. Patnaik,
                                                                     Additional Government Advocate
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA
                                                                   ORDER

18.03.2026

Order No.

03. 1. This matter is taken up through hybrid mode. . 2. In order dated 25.02.2026, the case number be corrected as '3632' instead of '3652'.

3. Office to carry out the necessary correction.

4. The I.A. is disposed of.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 19-Mar-2026 12:17:30

 
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