Satya Sekhar Rath & Ors vs State Of Odisha & Ors. .... Opposite ...
2026 Latest Caselaw 2549 Ori

Citation : 2026 Latest Caselaw 2549 Ori
Judgement Date : 17 March, 2026

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Orissa High Court

Satya Sekhar Rath & Ors vs State Of Odisha & Ors. .... Opposite ... on 17 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C) No.13487 of 2024

                   Satya Sekhar Rath & Ors.           ....                    Petitioner(s)
                                                                   Mr. Sameer Kumar Misra,
                                                                  Senior Advocate along with
                                                                                   associates
                                                     -Versus-

                   State of Odisha & Ors.            ....                 Opposite Party (s)
                                                                    Mr. Sonak Mishra, ASC
                                                                        Mr. P. K. Mohanty,
                                                                     Senior Advocate along
                                                                            with associates
                                                                      Mr. G.R. Mohapatra,
                                                                     Advocate for O.P No.2
                                             CORAM:
                                THE HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI
                                             ORDER

17.03.2026 Order No.

02.

1. This matter is taken up through hybrid arrangement.

2. On the request of the learned counsel for the Petitioners, list this

matter on 25th March, 2026.

3. Interim order passed earlier shall continue till the next date.

(Dr. Sanjeeb K Panigrahi) Judge Gitanjali