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Surendra Kumar Vaish & vs Nidhi Vaish .... Opposite Party(S)
2026 Latest Caselaw 2497 Ori

Citation : 2026 Latest Caselaw 2497 Ori
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Surendra Kumar Vaish & vs Nidhi Vaish .... Opposite Party(S) on 16 March, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      CRLMC No.1426 of 2025

                                     Surendra Kumar Vaish & ....                 Petitioner(s)
                                     Anr.
                                                            Mr. Surya Prasad Misra, Sr. Adv.
                                                                        along with associates
                                                           Mr. Saswat Kumar Acharya, Adv.

                                                               -versus-
                                     Nidhi Vaish                  ....          Opposite Party(s)
                                                              Mr. Millan Kumar Kanungo, Sr. Adv.
                                                                             along with associates



                                            CORAM:
                                            HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                                                               ORDER
                             Order                            16.03.2026
                             No.                   CRLMC Nos.1426, 1427 & 1429 of 2025
                        07.          1.    These    matters   are   taken   up    through       hybrid

                                     arrangement.

2. On the request of learned counsel for both the parties,

list these matters on 8th April, 2026 for final hearing.

3. Interim order, if any, passed earlier shall continue till

the next date of listing of this matter.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 16-Mar-2026 18:02:34

 
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