Sandeep Patnaik & Anr vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 2487 Ori

Orissa High Court

Sandeep Patnaik & Anr vs State Of Odisha & Anr. .... Opposite ... on 16 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLMC No.577 of 2026

                                     Sandeep Patnaik & Anr.    ....                Petitioner(s)
                                                                    Mr. Silabhadra Sastry, Adv.

                                                            -versus-
                                     State of Odisha & Anr.   ....           Opposite Party(s)
                                                                      Miss Gayatri Patra, ASC
                                                                 Mr. Arun Kumar Budhia, Adv.

                                           CORAM:
                                           HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                             Order                             ORDER
                             No.                              16.03.2026

02. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. At the outset, learned counsel for the Petitioner and

learned counsel for the Opposite Party No.2 in one tone

submit that both the parties are agreed for amicable

settlement of the dispute through mediation.

4. In such view of the matter, learned counsel for both the

Parties are directed to approach the Coordinator,

Arbitration and Mediation Centre, High Court of Orissa,

Cuttack on 8th April, 2026, who shall fix the date of

appearance of the Parties before the learned Mediator

within a week thereafter. The Parties shall try to settle

their dispute amicably on the date to be fixed by the Co-

ordinator, Arbitration and Mediation Centre, High Court Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 16-Mar-2026 18:02:34

of Orissa, Cuttack. The mediation report shall be

submitted before this Court by 14th May, 2026.

5. List this matter on 14th May, 2026.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 16-Mar-2026 18:02:34