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Sanjib Behera vs Prasanta Kumar .... Opposite Party(S)
2026 Latest Caselaw 2485 Ori

Citation : 2026 Latest Caselaw 2485 Ori
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Sanjib Behera vs Prasanta Kumar .... Opposite Party(S) on 16 March, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLMC No.511 of 2026

                                     Sanjib Behera              ....                 Petitioner(s)
                                                                      Mr. Kuldeep Mohanty, Adv.

                                                              -versus-
                                     Prasanta Kumar             ....           Opposite Party(s)
                                     Pattanaik
                                                                       Mr. Rabindra Prusty, Adv.



                                           CORAM:
                                           HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                             Order                              ORDER
                             No.                               16.03.2026

08. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. At the outset, learned counsel for the Petitioner and

learned counsel for the Opposite Party in one tone submit

that both the parties are agreed for amicable settlement of

the dispute through mediation.

4. In such view of the matter, learned counsel for both the

Parties are directed to approach the Coordinator,

Arbitration and Mediation Centre, High Court of Orissa,

Cuttack on 7th April, 2026, who shall fix the date of

appearance of the Parties within a week thereafter. The

Parties shall try to settle their dispute amicably before the

Designation: Personal Assistant

Location: High Court of Orissa Date: 16-Mar-2026 18:02:34

ordinator, Arbitration and Mediation Centre, High Court

of Orissa, Cuttack. The mediation report shall be

submitted before this Court by 30th April, 2026.

5. List this matter on 30th April, 2026.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 16-Mar-2026 18:02:34

 
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