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Sudarshan Majhi And Another vs Smruti Ranjan Singh And
2026 Latest Caselaw 2417 Ori

Citation : 2026 Latest Caselaw 2417 Ori
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Sudarshan Majhi And Another vs Smruti Ranjan Singh And on 14 March, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      MACA No.777 of 2024

                 Sudarshan Majhi and another              .....               Appellants
                                                                   Represented by Adv. -
                                                                   Pradeep Kumar Mishra

                                               -versus-

                 Smruti Ranjan Singh and             .....                  Respondents
                 another
                                                                  Mr. S.K. Mohanty, Adv.


                                     CORAM:
                       THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                   MOHAPATRA

                                             ORDER

14.03.2026 Order No.

02. 1. This matter is taken up today in the 1st National Lok Adalat.

2. Both the appellants and respondents are present being represented by their lawyers.

3. It is submitted by learned counsels appearing for the parties, that the matter has been amicably settled. As per the settlement, the claimants-Appellants has agreed to settle the dispute on payment of a further consolidated sum of Rs.48,00,000/- (Rupees Forty Eight Lakhs) by the Insurance Company.

4. Compromise Petition filed in court today, be kept on record. Accordingly, the present appeal is being disposed of on compromise subject to payment of a further consolidated sum of Rs.48,00,000/-

(Rupees Forty Eight Lakhs) by the Insurance Company to the claimant within a period of eight weeks.

5. In terms of the aforesaid compromise, the MACA stands disposed of.

( Aditya Kumar Mohapatra, J. ) 1st National Lok Adalat

S.K. Rout

Signed by: SANTANU KUMAR ROUT Page 2 of 2.

Location: High Court of Orissa, Cuttack Date: 17-Mar-2026 10:11:40

 
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