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Manjari Singh vs Rajendra Singh
2026 Latest Caselaw 2409 Ori

Citation : 2026 Latest Caselaw 2409 Ori
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Manjari Singh vs Rajendra Singh on 14 March, 2026

Author: V. Narasingh
Bench: V. Narasingh
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                             MACA No. 551 of 2018

                 1. Manjari Singh
                 2. Madan Singh             ....     Appellants
                                         Mr. P.K. Mishra, Advocate

                                      -versus-

                 1. Rajendra Singh
                 2. ICICI Lombard
                    General            ....     Respondents
                    Insurance Co. Ltd.
                                     Mr. G.P. Dutta, Adv. (R-2)

                             CORAM:
                                 JUSTICE V. NARASINGH

                                   ORDER

14.03.2026 Order No.

07. 1. This matter is taken up today in the 1st National Lok Adalat through Hybrid Mode for settlement on the basis of compromise.

2. Heard learned counsel for the Appellants and learned counsel for the Insurance Company.

3. This appeal has been filed by the Claimants for enhancement of the compensation.

4. As agreed, the amount of compensation is enhanced by a further consolidated sum of Rs.1,00,000/- (Rupees One Lakh). The compromise sheet signed by both the parties/ their authorized representatives is taken on record.

5. Learned 4th M.A.C.T. Baripada, Mayurbhanj, is directed to disburse the enhanced amount in favour of the Appellant No.1 as per the impugned Award. The awarded amount shall be deposited before the learned 4th M.A.C.T. Baripada, Mayurbhanj, within a period of eight weeks from the date of receipt/production of this order.

6. As the case is disposed of in the spirit of the Lok Adalat, no court fee is liable to be paid by the claimant(s).

7. The MACA is accordingly disposed of.

8. Urgent certified copy of this order be granted as per rules.

( V. Narasingh ) Judge National Lok Adalat Santoshi/Ayesha

Location: High Court of Orissa, Cuttack

 
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