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Hemamani Goipai vs State Of Odisha ..... Opposite Parties
2026 Latest Caselaw 2314 Ori

Citation : 2026 Latest Caselaw 2314 Ori
Judgement Date : 12 March, 2026

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Orissa High Court

Hemamani Goipai vs State Of Odisha ..... Opposite Parties on 12 March, 2026

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CRLMC No. 3948 of 2022

           1.Hemamani Goipai
           2.Pabitra Mohan Mohanta                                .....                             Petitioners
                                                                                    Mr. Saswat Jena, Advocate
                                                                -versus-
           1.State of Odisha                                       .....                     Opposite Parties
           2.Hrushikesh Goipai                                                        Mr. Raj Bhushan Dash,
                                                                                 Additional Standing Counsel
                                                                             Mr. Sarthak Satapathy, Advocate
                                                                                    (for Opposite Party No.2)

                                 CORAM:
                                       HON'BLE MISS JUSTICE SAVITRI RATHO
                                                     ORDER

12.03.2026 Order No. (Through hybrid Mode)

1. Heard Mr. Saswat Jena, learned counsel for the petitioners, Mr. Sarthak Satpathy, learned counsel appearing for Opposite Party No.2 and Mr. R. B. Dash, learned Additional Standing Counsel appearing for Opposite Party No.1.

2. List this matter on 19.03.2026 for further hearing.

3. Interim order passed earlier shall continue till the next date.

(Savitri Ratho) Judge Subhalaxmi

Signed by: SUBHALAXMI PRIYADARSHANI

Location: Orissa High Court Cuttack, Orissa Date: 12-Mar-2026 19:32:08

 
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