Siba Suara vs ) Daitary Panda
2026 Latest Caselaw 2309 Ori

Orissa High Court

Siba Suara vs ) Daitary Panda on 12 March, 2026

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RSA No.257 of 2018
                          Siba Suara                    .....       Appellant
                                                                              Represented by Adv. -
                                                                              Mr. P.K. Rath, Sr.
                                                                              Advocdate

                                                            -versus-
                          1) Daitary Panda                         .....               Respondents
                          2) Ramakanta Suara                                 Represented by Adv. -
                          3) Satyabrata Suara                                M/s Sidhartha Mishra 1,
                          4) Debabrata Suara                                 R.r. Mohanty, M/s
                          5) Raghunath Suara                                 Sukanta Ku. Dalai, N.k.
                          6) Raghunath Suara                                 Routray

                                                      CORAM:
                                        MR. JUSTICE ANANDA CHANDRA BEHERA

                                                            ORDER

12.03.2026 Order No.

18. 1. This matter is taken up through hybrid mode.

2. Learned counsels of both the sides are present.

3. On the prayer of the learned counsel for the appellant, this 2nd appeal be listed on 27.04.2026.

4. Interim order which was continuing till today, the same shall continue till the next date.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant