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) Ramchandra Behera vs ) Tilotama Behera
2026 Latest Caselaw 2250 Ori

Citation : 2026 Latest Caselaw 2250 Ori
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

) Ramchandra Behera vs ) Tilotama Behera on 11 March, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              RSA No.225 of 2017
                          1) Ramchandra Behera             .....  Appellants
                          2) Jagannath Behera                                  Represented by Adv. -
                          3) Anadi Charan Behera                               M/s.soumya Mishra
                          4) Jagadish Behera

                                                            -versus-
                          1) Tilotama Behera                      .....                Respondents
                          2) Malati Behera                                   Represented by Adv. -
                          3) Saraswati Behera                                M/s Debakanta Mohanty,
                          4) Gouribala Behera                                T.r. Mohanty, D. Vardwaj,
                          5) Sabitri Behera                                  Sumitra Mohanty, S.
                          6) Ganapati Behera                                 Mohanty
                          7) Gitanjali Behura
                          8) Jitesh Kumar Behera
                          9) Neetu Rani Behera

                                                      CORAM:
                                        MR. JUSTICE ANANDA CHANDRA BEHERA

                                                            ORDER

11.03.2026 Order No.

26. 1. This matter is taken up through hybrid mode.

2. Learned counsels of both the sides are present.

3. On the prayer of the learned counsel for the appellants, this 2nd appeal be listed on 30.03.2026.

4. Interim order which was continuing till today, the same shall continue till the next date.

( ANANDA CHANDRA BEHERA)

Jagabandhu

Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Date: 11-Mar-2026 19:41:02

 
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