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Shantil.Ata Rout vs ) State Of Orissa
2026 Latest Caselaw 2237 Ori

Citation : 2026 Latest Caselaw 2237 Ori
Judgement Date : 11 March, 2026

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Orissa High Court

Shantil.Ata Rout vs ) State Of Orissa on 11 March, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            RSA No.18 of 2021
                          Shantil.ata Rout              .....      Appellant
                                                                                Represented by Adv. -
                                                                                Dwarika Prasad
                                                                                Mohanty

                                                             -versus-
                          1) State Of Orissa                            .....            Respondents
                          2) Tahasildar,sukinda                                 Represented by Adv. -

                                                                                Mr. G. Mohanty, S.C.

                                                      CORAM:
                                        MR. JUSTICE ANANDA CHANDRA BEHERA

                                                             ORDER

11.03.2026 Order No.

14. 1. This matter is taken up through hybrid mode.

2. Learned counsels of both the sides are present.

3. This 2nd appeal be listed on 22.04.2026.

4. Registry is directed to furnish the soft copies of the brief along with LCRs as required by learned counsels of both the sides through pendrives on production of pendrives by the learned counsels of both the sides on or before the next date of listing.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

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