Daitari Bag vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 2173 Ori

Orissa High Court

Daitari Bag vs State Of Odisha & Anr. .... Opposite ... on 10 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLMC No.5492 of 2025

                                           Daitari Bag                      ....            Petitioner(s)

                                                                    Mr. Chandan Kumar Pradhan, Adv.
                                                                        on behalf of Mr. S.K. Joshi, Adv.

                                                                       -versus-
                                           State of Odisha & Anr.          ....       Opposite Party(s)

                                                                                 Mr. Sonak Mishra, ASC

                                                  CORAM:
                                                  HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                       ORDER

Order No. 10.03.2026

1. This matter is taken up through hybrid arrangement.

2. Mr. Chandan Kumar Pradhan, learned counsel appearing

on behalf of Mr. S.K. Joshi, learned counsel for the

Petitioner seeks an adjournment.

3. In view of such, list this matter on 16th March, 2026, Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 10-Mar-2026 17:19:28

subject to the condition that Mr. Chandan Kumar Pradhan,

learned counsel shall advance arguments on the date fixed.

(Dr. Sanjeeb K Panigrahi) Judge

Sipun