Biswajit Patra & Ors vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 2130 Ori

Orissa High Court

Biswajit Patra & Ors vs State Of Odisha & Anr. .... Opposite ... on 9 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLMC No.468 of 2026

                                     Biswajit Patra & Ors.        ....              Petitioner(s)

                                                                Mr. Byomakesh Tripathy, Adv.
                                                            -versus-
                                     State of Odisha & Anr.      ....      Opposite Party(s)

                                                        Mr. Debasis Nayak, AGA (for O.P. No.1)
                                                 Mr. Prafulla Kumar Biswal, Adv. (for O.P. No.2)

                                           CORAM:
                                           HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                 ORDER

Order No. 09.03.2026

1. This matter is taken up through hybrid arrangement.

2. After hearing the learned counsel for the respective

parties and on perusing the available materials on record,

this Court deems it appropriate to refer the present case to

the Orissa High Court Mediation Centre for conciliation

between the parties.

3. Let the learned counsel for Petitioners so also learned

counsel for Opposite Party No.2 appear before the

Coordinator, Arbitration and Mediation Centre, High Court

of Orissa, Cuttack on 30.03.2026 who shall fix the date of

appearance of the Petitioners, Opposite Party No.2 within

two weeks thereafter. The parties shall try to settle their Signature Not Verified Digitally Signed Signed by: SIPUN BEHERA Designation: Senior Stenographer dispute amicably on the date to be fixed by the Coordinator, Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 09-Mar-2026 17:23:36 Arbitration and Mediation Centre, High Court of Orissa,

Cuttack. The mediation report shall be submitted before this

Court on or before 13th April, 2026.

4. A set of brief and a copy of this order be sent to the

Coordinator, Arbitration and Mediation Centre, High Court

of Orissa, Cuttack for information and compliance.

5. List this matter on 13th April, 2026.

(Dr. Sanjeeb K Panigrahi) Judge

Sipun