Chhota @ Kamal Lochan vs State Of Odisha & Another
2026 Latest Caselaw 2126 Ori

Citation : 2026 Latest Caselaw 2126 Ori
Judgement Date : 9 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Chhota @ Kamal Lochan vs State Of Odisha & Another on 9 March, 2026

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                             CRLA No.1319 of 2024

               Chhota @     Kamal Lochan        ....   Appellant/
               Singh                                Petitioner
                                  Represented by Adv.-
                                  Mr. Santanu Kumar Behera,
                                  Advocate

                                     -versus-

               State of Odisha & another       .... Respondents/
                                                  Opp. Parties
                                  Represented by Adv.-
                                  Ms. Suvalaxmi Devi, ASC
                                  Ms. Mandakini Panda, Advocate
                                  for informant

                               CORAM:
            HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                AND
            HON'BLE MR. JUSTICE SIBO SANKAR MISHRA
                               ORDER

Order No.                    09.03.2026
                            (Hybrid mode)

09. 1. This is an application for interim bail.

2. Heard Mr. Santanu Kumar Behera, learned counsel appearing for the appellant, Ms. Suvalaxmi Devi, learned Additional Standing Counsel appearing for the State and Ms. Mandakini Panda, learned counsel appearing for the informant-opposite party no.2.

3. The Registry shall provide the entire records relating to this case to the learned counsel appearing for the informant.

4. Learned State counsel has produced the information regarding the criminal antecedent of the appellant dated 09.02.2026 received from the IIC, Badasahi Police Station. The said report is taken on record.

5. List this matter on 10.04.2026.

(Manash Ranjan Pathak) Judge

(Sibo Sankar Mishra) Judge

Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 09-Mar-2026 18:14:16