Barju @ Brajakishore Bhoi vs State Of Odisha
2026 Latest Caselaw 2125 Ori

Citation : 2026 Latest Caselaw 2125 Ori
Judgement Date : 9 March, 2026

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Orissa High Court

Barju @ Brajakishore Bhoi vs State Of Odisha on 9 March, 2026

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CRLA No.787 of 2025

               Barju @ Brajakishore Bhoi           ....Appellant/
                                                     Petitioner
                                  Represented by Adv.-
                                  Mr. Tejaswi Kumar Pradhan,
                                  Advocate

                                     -versus-

               State of Odisha                    Respondent/
                                                   ....
                                                   Opp. Party
                                  Represented by Adv.-
                                  Ms. Suvalaxmi Devi, ASC

                               CORAM:
            HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                AND
            HON'BLE MR. JUSTICE SIBO SANKAR MISHRA

                                   ORDER

Order No.                        09.03.2026
                                (Hybrid mode)

03. 1. This is an application for bail.

2. Heard Mr. Tejaswi Kumar Pradhan, learned counsel appearing for the appellant and Ms. Suvalaxmi Devi, learned Additional Standing Counsel appearing for the State.

3. Learned State counsel has produced the report of criminal antecedent of the appellant dated 12.02.2026 received from the IIC, Town Police Station, Puri, which indicates that there is nothing adverse against the

appellant. She has also produced the Custody Certificate and the Conduct Certificate of appellant dated 11.02.2026 received from the Superintendent, District Jail, Puri. The said reports are taken on record.

4. List this matter for further hearing on 22.04.2026 along with CRLA No.786 of 2025 and CRLA No.792 of 2025.

(Manash Ranjan Pathak) Judge

(Sibo Sankar Mishra) Subhasis Judge

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 09-Mar-2026 18:14:16