Bipin Tiwari vs ) Parbati Agrawal
2026 Latest Caselaw 2112 Ori

Orissa High Court

Bipin Tiwari vs ) Parbati Agrawal on 9 March, 2026

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RSA No.42 of 2022
                          Bipin Tiwari                 .....        Appellant
                                                                           Represented by Adv. -
                                                                           Dinesh Kumar
                                                                           Patra,gautam Misra

                                                          -versus-
                          1) Parbati Agrawal                    .....                Respondents
                          2) Gayatri Agrawal                              Represented by Adv. -
                          3) Sarada Agrawal                               None
                          4) Meera Agrawal
                          5) Sashi Agrawal

                                                  CORAM:
                                    MR. JUSTICE ANANDA CHANDRA BEHERA

                                                          ORDER

09.03.2026 Order No.

18. 1. This matter is taken up through hybrid mode.

2. Leaned counsel for the appellant is present.

3. None appears from the side of the respondents.

4. In order to give a chance to the respondents, this 2nd appeal be listed on 13.04.2026 making it clear that, if on the next date, none will appear from the side of the respondents, this 2nd appeal shall proceed as per law.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant