Manas Kumar Pradhan vs State Of Odisha & Ors. ..... Opposite ...
2026 Latest Caselaw 2075 Ori

Orissa High Court

Manas Kumar Pradhan vs State Of Odisha & Ors. ..... Opposite ... on 7 March, 2026

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           WP(C) No. 6638 of 2026
                          Manas Kumar Pradhan          .....      Petitioner
                                                                              Mr. B. Seth, Advocate
                                                             -versus-
                          State of Odisha & Ors.                .....            Opposite Parties
                                                                                 Mr. A. Tripathy, AGA
                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

07.03.2026

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Learned counsel appearing for the Petitioner is directed to provide the document showing the status of the criminal proceeding with regard to Baliguda P.S. Case No. 140 dtd.18.06.2024 for the offence under Sec. 20(b)(ii) (c)/25 of NDPS Act.

4. As requested by the learned counsel appearing for the Petitioner, list this matter on 16th March, 2026.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack