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Krushna Chandra Nayak vs State Of Odisha And Others .... Opposite ...
2026 Latest Caselaw 2055 Ori

Citation : 2026 Latest Caselaw 2055 Ori
Judgement Date : 7 March, 2026

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Orissa High Court

Krushna Chandra Nayak vs State Of Odisha And Others .... Opposite ... on 7 March, 2026

Author: B. P. Routray
Bench: B. P. Routray
                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P.(C) No.4628 of 2026
                                 Krushna Chandra Nayak                    ....          Petitioner
                                                                     Mr. B. Satapathy, Advocate
                                                            -versus-
                                 State of Odisha and others               .... Opposite Parties
                                                                        Mr. G. Tripathy, A.G.A.
                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                                          ORDER

07.03.2026 Order No.

01. 1. Heard Mr. B. Satapathy, learned counsel for the Petitioner and Mr. G. Tripathy, learned Additional Government Advocate for State-Opposite Parties.

2. It is submitted on behalf of the Petitioner that the Tahasildar is proceeding against him for eviction without granting any opportunity of hearing.

3. Accordingly, the writ petition is disposed of at the stage of admission with a direction to the Tahasildar, Derabishi, Dist.- Kendrapara (Opposite Party No.4) to grant due opportunity of hearing to the Petitioner and take a decision, in accordance with law, within a period of six weeks from the date of receipt of certified copy of this order along with a copy of the writ petition. Till such decision is taken by Opposite Party No.4, the Petitioner may not be evicted from the case land.

4. An urgent certified copy of this order be granted on proper application.

( B.P. Routray) Judge B.K. Barik

Signed by: BASANTA KUMAR BARIK

Location: High Court of Orissa, Cuttack Date: 07-Mar-2026 12:21:31

 
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