Mukunda Majhi & Another vs State Of Odisha And Others .... Opp. ...
2026 Latest Caselaw 2044 Ori

Orissa High Court

Mukunda Majhi & Another vs State Of Odisha And Others .... Opp. ... on 7 March, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.917 of 2026
                    Mukunda Majhi & another                          ....       Petitioners
                                                     Ms. Prachhanda Mishra, Advocate
                                          on behalf of Mr. Dhananjaya Mund, Advocate

                                                     -versus-
                    State of Odisha and others                      ....    Opp. Parties
                                                             Mr. Siba Narayan Biswal,
                                                           Additional Standing Counsel
                                          CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                          JUSTICE SANJAY KUMAR MISHRA

                                                      ORDER

       Order No.                                     07.03.2026
           01.              1.     This matter is taken up through hybrid mode.

2. The grievance of the Petitioners in this writ application is with regard to inaction of the Opposite Parties in sanctioning and disbursing the compensation amount in favour of the Petitioners pursuant to the Judgment dated 5th May, 2025 passed by the learned LAR & R Authority, Berhampur in LAR & R Case No.145 of 2023.

3. Mr. Biswal, learned Additional Standing Counsel prays for an adjournment to take instruction in the matter.

4. Put up this matter on 16th April, 2026 along with W.P.(C) No.3588 of 2026.

5. Instruction, if any, shall be obtained by that date positively.

Digitally Signed                                                             Judge




                                                                          (S.K. Mishra)
                                                                              Judge
                 Suchitra