Manjulata Panda vs State Of Odisha & Ors. .... Opposite ...
2026 Latest Caselaw 2041 Ori

Citation : 2026 Latest Caselaw 2041 Ori
Judgement Date : 7 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Manjulata Panda vs State Of Odisha & Ors. .... Opposite ... on 7 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLMC No.2920 of 2025

                                           Manjulata Panda               ....               Petitioner(s)

                                                                                  Mr. A. Tripathy, Adv.
                                                                  -versus-
                                           State of Odisha & Ors.      ....           Opposite Party(s)

                                                                             Ms. Gayatri Patra, ASC
                                                             Mr. Surya Mohapatra, Adv. (for O.P. No.2)

                                                 CORAM:
                                                 HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                      ORDER

Order No. 07.03.2026

1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the respective parties,

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the Judgment/order.

Designation: Senior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 07-Mar-2026 17:14:23

(Dr. Sanjeeb K Panigrahi) Judge

Sipun