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Orissa High Court
M/S. Tata Steel Ltd vs State Of Odisha And Others .... Opposite ... on 29 January, 2026
Author: Murahari Sri Raman
Bench: Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.31035 of 2025 and batch
W.P.(C) No.31035 of 2025
M/s. Tata Steel Ltd., Mumbai and
another .... Petitioners
Dr. Abhishek Manu Singhvi, Senior Advocate
assisted by Mr. Dhananjaya Mishra, Advocate,
Rikesh Patnaik, Advocate
A. Behera, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P. K. Parhi, Deputy Solicitor General of India
along with Mr. S. S. Kashyap, Senior Panel Counsel
Mr. Saswat Das, Addl. Government Advocate
Mr.Debashis Tripathy, Addl. Government Advocate
Ms.Aishwarya Dash, Addl. Standing Counsel
W.P.(C) No.16665 of 2021 .... Petitioners
Narbheram Power & Steel Pvt. Ltd.
and another.
Mr. Satyajit Mohanty, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P. K. Parhi, Deputy Solicitor General of India
along with Mr. S. S. Kashyap, Senior Panel Counsel
Mr. Saswat Das, Addl. Government Advocate
Mr. Debashis Tripathy, Addl. Government Advocate
Ms.Aishwarya Dash, Addl. Standing Counsel
W.P.(C) No.30039 of 2021
M/s. P.M. Granite Export Pvt. Ltd.
and another .... Petitioners
Mr. V. Mohapatra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P. K. Parhi, Deputy Solicitor General of India
along with Mr. J.B. Mohanty, Central Government Counsel
Page 1 of 4
Mr. Saswat Das, Addl. Government Advocate
Mr.Debashis Tripathy, Addl. Government Advocate
Ms.Aishwarya Dash, Addl. Standing Counsel
W.P.(C) No.5215 of 2025 .... Petitioners
M/s. Narbheram Power and Steel
Private Limited and another
Mr. Gopal Subramanium, Senior Advocate
Mr. Gaurav Khanna, Advocate
Mr. Tarun Patnaik, Advocate
Mr. Pawan Bhusan, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. P. K. Parhi, Deputy Solicitor General of India
along with Mr. R.K. Mahapatra, Senior Panel Counsel
Mr. Saswat Das, Addl. Government Advocate
Mr.Debashis Tripathy, Addl. Government Advocate
Ms.Aishwarya Dash, Addl. Standing Counsel
W.P.(C) No.19172 of 2025 .... Petitioners
M/s.Ghanashyam Misra and Sons
Private Limited and another
Mr. Rakesh Dwivedi, Senior Advocate
Mr. Tarun Pattnaik, Advocate
Mr. Ekalavya Dwivedi, Advocate
Ms. Vidisha Swarup, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P. K. Parhi, Deputy Solicitor General of India
along with Mr. B.B. Mishra, Senior Panel Counsel
Mr. Saswat Das, Addl. Government Advocate
Mr.Debashis Tripathy, Addl. Government Advocate
Ms.Aishwarya Dash, Addl. Standing Counsel
W.P.(C) No.20026 of 2025
M/s. Ghanashyam Misra and Sons
Private Limited and another ....
Page 2 of 4
Petitioners
Mr. Rakesh Dwivedi, Senior Advocate
Mr. Tarun Pattnaik, Advocate
Mr. Ekalavya Dwivedi, Advocate
Ms. Vidisha Swarup, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P. K. Parhi, Deputy Solicitor General of India
along with Mr. D.R. Bhokta, Central Government Counsel
Mr. Saswat Das, Addl. Government Advocate
Mr.Debashis Tripathy, Addl. Government Advocate
Ms.Aishwarya Dash, Addl. Standing Counsel
W.P.(C) No.22431 of 2025
M/s. Tata Steel Ltd. and another .... Petitioners
Dr. Abhishek Manu Singhvi, Senior Advocate
assisted by Mr. Dhananjaya Mishra, Advocate,
Rikesh Patnaik, Advocate
A. Behera, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. P. K. Parhi, Deputy Solicitor General of India
along with Mr. B. Moharana, Senior Panel Counsel
Mr. Saswat Das, Addl. Government Advocate
Mr.Debashis Tripathy, Addl. Government Advocate
Ms.Aishwarya Dash, Addl. Standing Counsel
CORAM:
HON'BLE THE CHIEF JUSTICE
AND
HON'BLE MR JUSTICE MURAHARI SRI RAMAN
ORDER
Order No. 29.01.2026
11. 1. The learned Senior Counsels appearing for the respective
writ petitioners have completed their arguments except Mr. Rakesh
Dwivedi, learned Senior Counsel, who prays for listing these matters
on 2nd February, 2026 to complete the argument for his client.
2. In view of the above, list these matters on 2nd February,
2026 to be taken up as the first case for further hearing.
3. Interim order (s) passed earlier shall continue till the next
date.
(Harish Tandon)
Chief Justice
(M.S. Raman)
Judge
MRS/Laxmikant
Signed by: LAXMIKANT MOHAPATRA
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 29-Jan-2026 16:46:17
