Ajit Kishan vs State Of Odisha
2026 Latest Caselaw 695 Ori

Orissa High Court

Ajit Kishan vs State Of Odisha on 27 January, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRLA No. 736 of 2025
                             Ajit Kishan                               ........      Appellant(s)
                                                                                  Ms. A. Ray, Adv.
                                                         -Versus-

                             State of Odisha                             ....... Respondent(s)
                                                                         Mr. Udit Ranjan Jena, AGA
                                     CORAM:
                                     DR. JUSTICE SANJEEB K PANIGRAHI
                                                    ORDER

27.01.2026 Order No.

06.

1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

( Dr. Sanjeeb K Panigrahi) Judge

Murmu