Sanjay Sahu @ Sanjay Kumar vs Bijuli Pradhan & Anr. .... Opposite ...
2026 Latest Caselaw 574 Ori

Orissa High Court

Sanjay Sahu @ Sanjay Kumar vs Bijuli Pradhan & Anr. .... Opposite ... on 21 January, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CRLMC No.252 of 2026

                                   Sanjay Sahu @ Sanjay Kumar
                                   Sahu & Ors.                         ....                  Petitioner(s)

                                                                                 Mr. S.S. Pradhan, Adv.
                                                                -versus-
                                   Bijuli Pradhan & Anr.               ....             Opposite Party(s)


                                            CORAM:
                                            DR. JUSTICE SANJEEB K PANIGRAHI

                                                                ORDER

21.01.2026 Order No.

01. 1. This matter is taken up through hybrid arrangement.

2. In filing this CRLMC, the Petitioners have challenged the

judgment dated 24.11.2025 passed by the learned Addl. Sessions

Judge, Deogarh in Criminal Appeal No.01 of 2024.

3. Heard.

4. Issue Notice.

5. Notice be issued to the Opposite Parties by Speed Post with A.D.

making it returnable by 10th February, 2026. Requisites for issuance

Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 21-Jan-2026 18:48:53

of notice shall be filed within three working days hence.

6. List this matter on 16th February, 2026.

7. This is an application for appropriate order.

8. As an interim measure, it is directed that the Petitioner shall pay

a monthly maintenance of Rs.5,000/- (rupees five thousand only)

towards the educational expenses of his daughter, i.e. Opposite

Party No.2.

9. Issue urgent certified copy of this order as per Rules.

( Dr. Sanjeeb K Panigrahi) Judge

Sipun