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Jagannath Pradhan vs Ananta Narayan Jena
2026 Latest Caselaw 534 Ori

Citation : 2026 Latest Caselaw 534 Ori
Judgement Date : 20 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Jagannath Pradhan vs Ananta Narayan Jena on 20 January, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            ELPET No.25 of 2024
                          Jagannath Pradhan             .....      Petitioner
                                                                           Represented by Adv. -
                                                                           Sambit Mohanty,
                                                                           Advocate
                                                         -versus-
                          Ananta Narayan Jena                   .....               Respondent
                                                                         Represented by Adv. -
                                                                         M/s. Susanta Kumar
                                                                         Dash(Sr. Advocate)
                                                                         assisted by Mr. A.K.
                                                                         Otta, Advocate
                                                  CORAM:
                                MR. JUSTICE ANANDA CHANDRA BEHERA
                                                   ORDER

20.01.2026

(Arising out of ELPET No.25 of 2024) Order No.

29. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge

30. 1. Necessary orders shall be passed on the basis of the orders passed in I.A. No.141 of 2025.

( ANANDA CHANDRA BEHERA) Judge

Jagabandhu

Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Date: 21-Jan-2026 10:24:18

 
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