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State Of Odisha vs Shusanta Kumar Dhalasamanta &
2026 Latest Caselaw 475 Ori

Citation : 2026 Latest Caselaw 475 Ori
Judgement Date : 19 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

State Of Odisha vs Shusanta Kumar Dhalasamanta & on 19 January, 2026

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                GCRLA No.12 of 2025
            State of Odisha                           ....               Appellant
                                                   Represented by Adv.-
                                          Mr. Partha Sarathi Nayak, AGA
                                    -Versus-
            Shusanta Kumar Dhalasamanta &      ....           Respondents
            Others
                                                   Represented by Adv._

                                       CORAM:
             HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                          AND
                  HON'BLE MR. JUSTICE SIBO SANKAR MISHRA
                                         ORDER
Order No.                               19.01.2026
                                      (Hybrid mode)
  02.        1.      Heard Mr. P.S. Nayak, learned Additional Government

Advocate for the appellant-State.

2. By placing the report, Mr. Nayak, learned Additional Government Advocate submitted that notices have been duly served on the respondents No.1, 2, 3 and 7 through police. Office note indicates that the notices have already been served upon respondents No.4, 5, 6 and 8.

3. Mr. Nayak, learned Additional Government Advocate has also submitted that the respondents have preferred CRLA No.1119 of 2025 challenging the impugned common judgment dated 26.06.2025 passed by the learned Sessions Judge, Cuttack in S.T. Case No.119 of 2017. He further submits that the informant of the case has also preferred an appeal being CRLA No.1199 of 2025 and that both the appeals are presently pending for adjudication.

4. List CRLA No.1119 of 2025 and CRLA No.1199 of 2025 along with the present appeal preferred by the State on 23rd February, 2026.

(Manash Ranjan Pathak) Judge

(Sibo Sankar Mishra) Judge

Narayan/Ranjeeta

 
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