Bargarh Zilla Sahara Samaj vs Subham Kumar Dora And Others
2026 Latest Caselaw 463 Ori

Orissa High Court

Bargarh Zilla Sahara Samaj vs Subham Kumar Dora And Others on 19 January, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.A. No.2606 of 2023
                                Bargarh Zilla Sahara Samaj                     ....   Appellants
                                                       Mr. Dwarika Prasad Mohanty, Advocate
                                                           -versus-
                                Subham Kumar Dora and Others         .... Respondents
                                             Mr. Manoj Kumar Mishra, Sr. Advocate for R.1
                                     CORAM:
                                     JUSTICE K.R. MOHAPATRA
                                     JUSTICE SANJAY KUMAR MISHRA
                                                        ORDER

             Order No.                                 19.01.2026

                 01.       1.      This matter is taken up through hybrid mode.

2. Mr. Mishra, learned Senior Advocate appearing for the Respondent No.1 submits that assailing the judgment dated 3rd August, 2023 passed in W.P.(C) No.16069 of 2023, which is impugned herein, another Writ Appeal, i.e., W.A. No.2054 of 2023 was filed which has already been disposed of on 2nd July, 2025 confirming the order of learned Single Judge with little modification.

3. Mr. Mohanty, learned counsel for the Appellants submits that he has received the copy of the petition enclosing the copy of the said judgment. He prays for short adjournment to go through the same and make submission.

4. Put up this matter on 27th January, 2026.

(K.R. Mohapatra) Judge

Himansu

Signed by: HIMANSU SEKHAR DASH Reason: Authentication (S.K. Mishra) Location: OHC Judge Date: 21-Jan-2026 11:33:39